Section 34(2)(e) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
(e)take such other action including the action relating to any records or documents and assets of the subscribers that may be in the custody or control of such central recordkeeping agency, within the time limit and in the manner, as may be required under the relevant regulations or as may be directed by the Authority while passing order under these guidelines or otherwise;