Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

1. Short Title and Commencement.

(1)This Act may be called the Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994.
(2)It shall come into force on such date as the State Government may, by notification, appoint in this behalf.