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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Sikkim - Subsection

Section 28(4) in Sikkim Co-Operative Societies Act, 1955

(4)No society shall advance a loan on a mortgage without taking a declaration from the respective mortgagor as to the names of prior mortgagees of the property in question, if any.