Section 4(2) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005
(2)The Appointment Committee may select candidates for appointment to any of the posts sanctioned in the Village Panchayats as prescribed in section 101 of the Act (except the posts which are specifically excluded from the purview of the provisions of the Act or the rules made thereunder) and the pay of which is debitable to the funds of the Village Panchayat.
