Supreme Court - Daily Orders
U.P State Road Transport Corporation vs R.B.L Sharma on 24 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.27 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11706/2015
(Arising out of impugned final judgment and order dated 17/11/2014
in SB No. 1600/2014 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
U.P STATE ROAD TRANSPORT CORPORATION AND ANR. Petitioner(s)
VERSUS
R.B.L SHARMA AND ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 24/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Garima Prashad, AOR
For Respondent(s) Mr. Yatish Mohan, Adv.
Ms. Pooja, Adv.
Mr. Kedar Nath Tripathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.07.25
13:31:19 IST
Reason: