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[Cites 0, Cited by 0] [Section 22B(2)] [Section 22B] [Entire Act]

Union of India - Subsection

Section 22B(2)(b) in The Unlawful Activities (Prevention) Act, 1967

(b)“trust” means any body registered under the Indian Trusts Act, 1882 (2 of 1882) or any other State Act governing the registration of trusts;