Madhya Pradesh High Court
Sunil Choudhary vs The State Of Madhya Pradesh on 7 July, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5707 of 2022 (SUNIL CHOUDHARY AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 07-07-2022 Shri Ghanshyam Pandey, learned counsel for the appellant.
At the request of learned counsel for the appellant, list after two weeks.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.07.07 17:31:51 IST