Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Telecom Regulatory Authority Of India vs Karnataka State Digital Cable Tv ... on 18 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.6                           COURT NO.8                SECTION XVI -A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                           Transfer Petition (Civil) Nos.1940-1944/2016

     TELECOM REGULATORY AUTHORITY OF INDIA                           Petitioner(s)

                                                  VERSUS

     KARNATAKA STATE DIGITAL
     CABLE TV OPERATORS AND ANR. ETC. ETC.                          Respondent(s)

     (FOR STAY APPLICATION               ON IA 1/2016)


     Date : 18-01-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   Meet Malhotra, Sr. Adv.
                                   Mr.   Kirtiman Singh, Adv.
                                   Mr.   Waize Ali Noor, Adv.
                                   Mr.   Prateek Dhanda, Adv.
                                   Mr.   Palak Singh, Adv.
                                   Mr.   R. Chandrachud, AOR
                                   Mr.   Saeed Qadri, Adv.

     For Respondent(s)             Mrs. Kiran Suri, Sr. Adv.
                                   Mr. Shiv Mangal Sharma, Adv.
                                   Ms. Arunima Dwivedi, Adv.
                                   Mr. G.S. Makker, Adv.

                                   Mrs. Priya Puri, AOR
                                   Mr. Swatantra Rai, Adv.
                                   Mr. Ranjay Kr. Dubey, Adv.
                                   Ms. Vijay Lakshmi Gautam, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List these matters on 22.01.2018.

(ASHA SUNDRIYAL) 16:19:45 IST Reason: (SNEH LATA SHARMA) COURT MASTER COURT MASTER