Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gauhati High Court

Smt Ranjita Seal And 2 Ors vs Lal Chand Sharma And 5 Ors on 14 March, 2019

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                 Page No.# 1/3

GAHC010051222018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp. 225/2018

         1:SMT RANJITA SEAL AND 2 ORS
         W/O LATE SANTOSH KR. SEAL, R/O WARD NO. 3, B.ED. COLLEGE ROAD,
         BAGHESWARI PARA, P.O. AND DIST. BONGAIGAON, ASSAM, PIN 783380


         2: SRI JISHNU SEAL
          S/O LATE SANTOSH KR. SEAL
          R/O WARD NO. 3
          B.ED. COLLEGE ROAD
          BAGHESWARI PARA
          P.O. AND DIST. BONGAIGAON
         ASSAM
          PIN 783380

         3: MISS MRIGAKSHI SEAL
          D/O LATE SANTOSH KR. SEAL
          R/O WARD NO. 3
          B.ED. COLLEGE ROAD
          BAGHESWARI PARA
          P.O. AND DIST. BONGAIGAON
         ASSAM
          PIN 78338

         VERSUS

         1:LAL CHAND SHARMA AND 5 ORS
         S/O LATE DEBIDUTTA SHARMA, R/O KUMARPARA, GUWAHATI, DIST.
         KAMRUP, ASSAM, PIN 781009 (OWNER OF VEHICLE NO. AS-01D-
         6320(TRUCK))

         2:MANOWAR HUSSAIN
          S/O ABDUL GONI
          R/O VILL. SOLMARI
          P.O. AND P.S. BAGUAN
                                                                      Page No.# 2/3

             DIST. GOALPARA
             ASSAM
             PIN 783101 (DRIVER OF VEHICLE NO. AS-01D-6320 (TRUCK)

            3:ICICI LOMBARD GENERAL INSURANCE CO. LTD.
             MAYUR GARDEN
             4TH FLOOR
            ABC BUS STOP
             G.S. ROAD
             GUWAHATI 781005
             DIST. KAMRUP (M)
            ASSAM. INSURER OF VEHICLE NO. AS-01D-6320 (TRUCK)

            4:MD. ABDUL MUNIM
             S/O ABDUL JABBAR
             C/O RAKIB AHMED
             DWARANDHA
             KHANAPARA
            WARD NO. 52
             SIX MILE
             P.S. DISPUR
             DIST. KAMRUP (M)
            ASSAM
             PIN 781022 (OWNER OF VEHICLE NO. AS-01AN-6903 (XYLO)

            5:MD. ANOWAR ALI
             S/O NICHAN ALI
             R/O DOLAIGAON
             P.O. AND DIST. BONGAIGAON
            ASSAM
             PIN 783380
             DRIVER OF VEHICLE NO. AS-01AN-6903 (XYLO)

            6:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
             SREEJI TOWER
             3RD FLOOR
             (ADJACENT TO MAHINDRA SHOWROOM)
             CHRISTIAN BASTI
             G.S. ROAD
             GUWAHATI 781004
             DIST. KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR S S SHARMA

Advocate for the Respondent : MR. R GOSWAMI (R3, R6)
                                                                              Page No.# 3/3




                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 14-03-2019 Mr. B. J. Mukherjee, learned counsel for the appellant is present.

On the prayer of Mr. R. Goswami, learned counsel for the respondent Nos. 3 and 6, list the matter after a week.

JUDGE Comparing Assistant