Bombay High Court
Murlidhar Hiramanrao Suryawanshi vs The State Of Maharashtra And Others on 2 April, 2019
Author: A. M. Dhavale
Bench: S. V. Gangapurwala, A. M. Dhavale
(1) 62-wp-6399-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
62 WRIT PETITION NO.6399 OF 2018
MURLIDHAR HIRAMANRAO SURYAWANSHI ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS ..RESPONDENTS
...
Mr. Ravibhushan P. Adgaonkar, Advocate for the
Petitioner.
Mr. A. R. Kale, AGP for Respondents-State.
...
CORAM : S. V. GANGAPURWALA &
A. M. DHAVALE, JJ.
DATED : 02nd APRIL, 2019. PER COURT:-
1. Though the matter is circulated, learned counsel for the petitioner seeks adjournment.
2. Stand over to 17.06.2019.
(A. M. DHAVALE) (S. V. GANGAPURWALA) JUDGE JUDGE Devendra/April-19 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 00:14:03 :::