Section 22(2)(m) in West Bengal Town and Country (Planning and Development) Act, 1979

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(m) in West Bengal Town and Country (Planning and Development) Act, 1979

(m)two representatives of the Indian Railways of whom one shall be from the Metropolitan Transport Project (Railways), [Kolkata] [Substituted by Section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act No. 18 of 2001) (w.r.e.f. 1.1.2001) for "Calcutta"]; and

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State of West Bengal - Subsection

Section 22(2)(m) in West Bengal Town and Country (Planning and Development) Act, 1979