Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] Union of India - Subsection Section 2(4)(e) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (e)all preparations containing more than 0.2 per cent. of morphine or containing any diacetylmorphine;