Patna High Court - Orders
Umesh Servicing Station vs The State Of Bihar on 30 June, 2022
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6883 of 2020
======================================================
Umesh Servicing Station
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16225 of 2007
======================================================
M/S KUMAR METTAL WORKS,INDUSTR
... ... Petitioner/s
Versus
THE STATE OF BIHAR and ORS
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 909 of 2010
======================================================
M/S HINDUSTAN UNILEVER LIMITED
... ... Petitioner/s
Versus
THE SECRETARY,BIHAR INDUSTRIAL
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14167 of 2010
======================================================
M/S BALLAV SAW MILLS
... ... Petitioner/s
Versus
BIHAR STATE FINANCIAL CORPN.andO
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10234 of 2012
======================================================
M/S KA KRI INTERNATIONAL
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
2/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22596 of 2013
======================================================
M/s Shree Enterprises
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 25037 of 2013
======================================================
M/s Mithila Concrete and Engineering Products
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20983 of 2014
======================================================
M/s Durga Chemical Industries and Anr
... ... Petitioner/s
Versus
Bihar Industrial Area Development Authority and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12627 of 2015
======================================================
M/s K.m.plastic Industries Old Industrieal Estate
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3551 of 2016
======================================================
Ashok Aditya
... ... Petitioner/s
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
3/15
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8504 of 2016
======================================================
M/s Metro Paints And Chemicals
... ... Petitioner/s
Versus
Bihar Industrial Area Development Authority and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12073 of 2016
======================================================
M/s Preeti Products and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18821 of 2016
======================================================
Mithila Autos Private Limited
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19001 of 2016
======================================================
M/s Champaran Timber and Allied Product and Ors
... ... Petitioner/s
Versus
The Bihar Industrial Area Development Authority and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 408 of 2017
======================================================
Sripati Devi
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
4/15
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7409 of 2017
======================================================
Uday Shankar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1628 of 2018
======================================================
M/s Patliputra Papers Pvt. Ltd.
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16671 of 2018
======================================================
Manju Devi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18129 of 2018
======================================================
M/s Shree Durga Automobiles Through Its Proprietor Sri Pankaj Kumar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22867 of 2018
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
5/15
======================================================
M/s Maa Jagdamba Agro Industries
... ... Petitioner/s
Versus
State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 23709 of 2018
======================================================
Lincon Home Appliances And Power System
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24726 of 2018
======================================================
M/s Purnasar Jutepark Private Limited
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1675 of 2019
======================================================
M/s Balaji Rice Mill
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2680 of 2019
======================================================
M/S Sharma Lime Industries
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
6/15
with
Civil Writ Jurisdiction Case No. 3975 of 2019
======================================================
M/S PipoPlast Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7850 of 2019
======================================================
M/s Durga Glass Industries
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9074 of 2019
======================================================
Sarvashree Raj Food Products
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12237 of 2019
======================================================
M/s Yasraj Cycle Rickshaw Udyog
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12864 of 2019
======================================================
M/s Vijayam Educational Trust
... ... Petitioner/s
Versus
Bihar industrial Area Development Authority
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
7/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16420 of 2019
======================================================
Dr. Parwez Akhtar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18071 of 2019
======================================================
M/s S. K. Industries
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22890 of 2019
======================================================
M/s Jawahar Mini Modern Rice Mills
... ... Petitioner/s
Versus
The Bihar Industrial Area Development Authority
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24752 of 2019
======================================================
M/s Jai Ganesh,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 25592 of 2019
======================================================
M/s Maa Bhawani Body Builders, Industrial Growth Centre, Maranga
(Purnea)
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
8/15
... ... Petitioner/s
Versus
State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 25808 of 2019
======================================================
M/s Sain Glass and Plastic Pvt. Limited,
... ... Petitioner/s
Versus
Bihar State Credit and Investment Corporation Limited
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 280 of 2020
In
Civil Writ Jurisdiction Case No.19060 of 2019
======================================================
Shivdani Prasad Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3560 of 2020
======================================================
M/s Om Shri Laxminarayan Education Foundation Ltd.
... ... Petitioner/s
Versus
Bihar Industrial Area Development Authority
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3658 of 2020
======================================================
M/s Bharat Plastic Industries
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
9/15
with
Civil Writ Jurisdiction Case No. 4341 of 2020
======================================================
Sharvshri Prakash Plastic Industry
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4536 of 2020
======================================================
M/S Sree Masala Udyog
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4884 of 2020
======================================================
M/s Northern India Biogenetics
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7160 of 2020
======================================================
M/s Civmill Industries Pvt. Ltd.
... ... Petitioner/s
Versus
The Bihar Industrial Area Development Authority
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1216 of 2021
======================================================
Sarvashree Industrial Briquetting Company,
... ... Petitioner/s
Versus
The Bihar Industrial Area Development Authority
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
10/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1401 of 2021
======================================================
M/S ARTICO
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7862 of 2021
======================================================
M/s Vijayam Educational Trust
... ... Petitioner/s
Versus
Bihar Industrial Area Development Authority
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8122 of 2021
======================================================
M/S ARTICO
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11837 of 2021
======================================================
M/s Jai Bajrang Stov Industries
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15299 of 2021
======================================================
M/s Maa Bhagwati Industries
... ... Petitioner/s
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
11/15
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15532 of 2021
======================================================
M/s. Ranjeet Enterprises
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17273 of 2021
======================================================
M/s Kunwar Enterprises,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 549 of 2022
======================================================
M/S Jyoti Industries
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2896 of 2022
======================================================
M/s. Narayan Silicon Steel Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4590 of 2022
======================================================
M/s. Vishwanath Industries,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4738 of 2022
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
12/15
======================================================
M/S Siddhi Vinayak Industries,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5322 of 2022
======================================================
Rajiv Ranjan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 6883 of 2020)
For the Petitioner/s : Mr.Vikas Kumar, Advocate
For the Respondent/s : Mr.Abbas Haider ( S.C.6 )
(In Civil Writ Jurisdiction Case No. 16225 of 2007)
For the Petitioner/s : Mr.Kripa Nand Jha, Advocate
For the Respondent/s : Mr.Gp8
(In Civil Writ Jurisdiction Case No. 909 of 2010)
For the Petitioner/s : Mr.Jayanta Roy Choudhury, Advocate
For the Respondent/s : Mr.Lalit Kishore, AG
(In Civil Writ Jurisdiction Case No. 14167 of 2010)
For the Petitioner/s : Mr.Arbind Kumar Jha, Advocate
For the Respondent/s : Mr.P.K.Shahi, Sr. Advocate
(In Civil Writ Jurisdiction Case No. 10234 of 2012)
For the Petitioner/s : Mr.Kamal Kishore Jha, Advocate
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 22596 of 2013)
For the Petitioner/s : Mr.Subhash Chandra Bose, Advocate
For the Respondent/s : Mr.Jawahar Pd. Karn, Advocate
(In Civil Writ Jurisdiction Case No. 25037 of 2013)
For the Petitioner/s : Mr.Uma Kant Singh, Advocate
For the Respondent/s : Mr.Harendra Pd. Singh, Advocate
(In Civil Writ Jurisdiction Case No. 20983 of 2014)
For the Petitioner/s : Mr.Gaurav Govind, Advocate
For the Respondent/s : Mr.Piyush Lall, Advocate
(In Civil Writ Jurisdiction Case No. 12627 of 2015)
For the Petitioner/s : Mr.Ram Bali Jha, Advocate
For the Respondent/s : Mr.R.N.Dubey, AAG 12
(In Civil Writ Jurisdiction Case No. 3551 of 2016)
For the Petitioner/s : Mr.Prakash Sahay, Advocate
For the Respondent/s : Mr.N.K. Singh, GP 36
(In Civil Writ Jurisdiction Case No. 8504 of 2016)
For the Petitioner/s : Mr.Arbind Kumar Jha, Advocate
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 12073 of 2016)
For the Petitioner/s : Mr.Ajay Kumar Sinha, Advocate
Mr. Ajit Kumar Sinha, Advocate
For the Respondent/s : Mr.Chitranjan Sinha, PAAG-2
Mr. Kumar Ravish, Advocate
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
13/15
(In Civil Writ Jurisdiction Case No. 18821 of 2016)
For the Petitioner/s : Mr.Anjani Kumar Jha, Advocate
For the Respondent/s : Mr.Abbas Haidar-Sc6
(In Civil Writ Jurisdiction Case No. 19001 of 2016)
For the Petitioner/s : Mr.Shri Prakash Srivastava, Advocate
For the Respondent/s : Mr.Abbas Haider- Sc6
(In Civil Writ Jurisdiction Case No. 408 of 2017)
For the Petitioner/s : Mr.Ajay Kumar Singh, Advocate
For the Respondent/s : Mr.Subhash Chandra Yadav-Gp15
(In Civil Writ Jurisdiction Case No. 7409 of 2017)
For the Petitioner/s : Mr.Saket Tiwary, Advocate
For the Respondent/s : Mr.S.P. Singh- G.A. 3
Mr. Kumar Ravish, Advocate
(In Civil Writ Jurisdiction Case No. 1628 of 2018)
For the Petitioner/s : Mr.Sriram Krishna, Advocate
For the Respondent/s : Mr.Abbas Haider-S.C.6
(In Civil Writ Jurisdiction Case No. 16671 of 2018)
For the Petitioner/s : Mr.Pramod Kumar, Advocate
For the Respondent/s : Mr.Rajiv Roy- Gp1
(In Civil Writ Jurisdiction Case No. 18129 of 2018)
For the Petitioner/s : Mr.Shantanu Kumar, Advocate
For the Respondent/s : Mr.Yogendra Prasad Sinha -AAG-7
(In Civil Writ Jurisdiction Case No. 22867 of 2018)
For the Petitioner/s : Mr.Kumar Devashish
For the Respondent/s : Mr.Yogendra Pd. Sinha- AAG-7
(In Civil Writ Jurisdiction Case No. 23709 of 2018)
For the Petitioner/s : Mr.Mritunjay Kumar Singh, Advocate
For the Respondent/s : Mr.Subhash Pd. Singh- Ga3
(In Civil Writ Jurisdiction Case No. 24726 of 2018)
For the Petitioner/s : Mr.Gautam Kumar Kejriwal, Advocate
For the Respondent/s : Mr.Rajiv Roy -Gp1
(In Civil Writ Jurisdiction Case No. 1675 of 2019)
For the Petitioner/s : Mr.Rajeev Shekhar, Advocate
For the Respondent/s : Mr.Yogendra Pd. Sinha (AAG 7)
(In Civil Writ Jurisdiction Case No. 2680 of 2019)
For the Petitioner/s : Mr.Rajeev Prakash, Advocate
For the Respondent/s : Mr.Kinkar Kumar (SC.9)
(In Civil Writ Jurisdiction Case No. 3975 of 2019)
For the Petitioner/s : Mr.Kumar Devashish, Advocate
For the Respondent/s : Mr.Rajiv Roy (G.P.1)
(In Civil Writ Jurisdiction Case No. 7850 of 2019)
For the Petitioner/s : Mr.Suraj Samdarshi, Advocate
For the Respondent/s : Mr.Yogendra Prasad Sinha, Advocate
(In Civil Writ Jurisdiction Case No. 9074 of 2019)
For the Petitioner/s : Mr.Ram Bali Jha, Advocate
For the Respondent/s : Mr.Subash Prasad Singh ( G.A.3 )
(In Civil Writ Jurisdiction Case No. 12237 of 2019)
For the Petitioner/s : Mr.Saroj Kumar, Advocate
For the Respondent/s : Mr.Abbas Haider (S.C.6)
(In Civil Writ Jurisdiction Case No. 12864 of 2019)
For the Petitioner/s : Mr.Arbind Kumar Jha, Advocate
For the Respondent/s : Mr.Lalit Kishore, AG
(In Civil Writ Jurisdiction Case No. 16420 of 2019)
For the Petitioner/s : Mr.Ranjan Kumar Dubey, Advocate
For the Respondent/s : Mr.Abbas Haider (S.C.6)
(In Civil Writ Jurisdiction Case No. 18071 of 2019)
For the Petitioner/s : Mr.Ranjan Kumar Singh, Advocate
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
14/15
For the Respondent/s : Mr.Subash Prasad Singh (G.A.3)
(In Civil Writ Jurisdiction Case No. 22890 of 2019)
For the Petitioner/s : Mr.Saroj Kumar, Advocate
For the Respondent/s : Mr.Lalit Kishore (AG)
(In Civil Writ Jurisdiction Case No. 24752 of 2019)
For the Petitioner/s : Mr.Sanjeev Ranjan, Advocate
For the Respondent/s : Mr.Yogendra Prasad Sinha (AAG 7)
(In Civil Writ Jurisdiction Case No. 25592 of 2019)
For the Petitioner/s : Mr.Anish Kumar, Advocate
For the Respondent/s : Mr.Rajiv Roy (G.P.1)
(In Civil Writ Jurisdiction Case No. 25808 of 2019)
For the Petitioner/s : Mr.Subhash Chandra Bose, Advocate
For the Respondent/s : Mr.Nirmal Kumar, Advocate
(In Letters Patent Appeal No. 280 of 2020)
For the Appellant/s : Mr.Apurva Kumar, Advocate
For the Respondent/s : Mr.Lalit Kishore ( AG)
(In Civil Writ Jurisdiction Case No. 3560 of 2020)
For the Petitioner/s : Mr.Arbind Kumar Jha, Advocate
For the Respondent/s : Mr.Lalit Kishore, AG
(In Civil Writ Jurisdiction Case No. 3658 of 2020)
For the Petitioner/s : Mr.Suraj Samdarshi, Advocate
For the Respondent/s : Mr.Subhash Pd. Singh (GA 3)
(In Civil Writ Jurisdiction Case No. 4341 of 2020)
For the Petitioner/s : Mr.Ram Bali Jha, Advocate
For the Respondent/s : Mr.Yogendra Prasad Sinha ( AAG-7 )
(In Civil Writ Jurisdiction Case No. 4536 of 2020)
For the Petitioner/s : Mr.Anish Kumar, Advocate
For the Respondent/s : Mr.Subash Prasad Singh ( G.A.3 )
(In Civil Writ Jurisdiction Case No. 4884 of 2020)
For the Petitioner/s : Mr.Namrata Mishra, Advocate
For the Respondent/s : Mr.Kinkar Kumar (S.C.9)
(In Civil Writ Jurisdiction Case No. 7160 of 2020)
For the Petitioner/s : Mr.Vikas Kumar, Advocate
For the Respondent/s : Ms.Binita Singh (S.C. 28)
(In Civil Writ Jurisdiction Case No. 1216 of 2021)
For the Petitioner/s : Mr.Ranjan Kumar Singh, Advocate
For the Respondent/s : Ms.Binita Singh (AC To AG)
(In Civil Writ Jurisdiction Case No. 1401 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar, Advocate
For the Respondent/s : Mr.Lalit Kishore (AG)
(In Civil Writ Jurisdiction Case No. 7862 of 2021)
For the Petitioner/s : Mr.Arbind Kumar Jha, Advocate
For the Respondent/s : Mr.Lalit Kishore ( AG )
(In Civil Writ Jurisdiction Case No. 8122 of 2021)
For the Petitioner/s : Mr.Rajesh Ranjan, Advocate
For the Respondent/s : Mr.Lalit Kishore (AG)
(In Civil Writ Jurisdiction Case No. 11837 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore (AG)
(In Civil Writ Jurisdiction Case No. 15299 of 2021)
For the Petitioner/s : Mr.Udbhav, Advocate
For the Respondent/s : Mr.Kinkar Kumar (S.C.9)
(In Civil Writ Jurisdiction Case No. 15532 of 2021)
For the Petitioner/s : Mr.Rajesh Ranjan, Advocate
For the Respondent/s : Mr.Kinkar Kumar ( S.C.9 )
(In Civil Writ Jurisdiction Case No. 17273 of 2021)
For the Petitioner/s : Mr.Brisketu Sharan Pandey
Patna High Court CWJC No.6883 of 2020(12) dt.30-06-2022
15/15
For the Respondent/s : Mr.Subash Prasad Singh ( G.A. 3 )
(In Civil Writ Jurisdiction Case No. 549 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Abbas Haider (S.C.6)
(In Civil Writ Jurisdiction Case No. 2896 of 2022)
For the Petitioner/s : Mr.Rajesh Ranjan
For the Respondent/s : Mr.Subhash Pd. Singh (G.A.3)
(In Civil Writ Jurisdiction Case No. 4590 of 2022)
For the Petitioner/s : Mr.Rajesh Ranjan, Advocate
For the Respondent/s : Mr.Subhash Prasad Singh ( G.A. 3 )
(In Civil Writ Jurisdiction Case No. 4738 of 2022)
For the Petitioner/s : Mr.Mohit Agarwal, Advocate
For the Respondent/s : Mr.Subash Prasad Singh (G.A.3)
(In Civil Writ Jurisdiction Case No. 5322 of 2022)
For the Petitioner/s : Mr.Birendra Kumar, Advocate
For the Respondent/s : Mr.Subhash Prasad Singh ( G.A 3 )
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
12 30-06-2022We have interacted with all the learned counsel.
Such of those petitioners who have yet not furnished their undertaking, in terms of our earlier orders, similar in nature, shall positively do so, if so desire, within two weeks from today.
List on 20th of July, 2022.
(Sanjay Karol, CJ) ( S. Kumar, J) veena/rajiv-
U