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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(1)(e) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(e)facilitate and, coordinate with, local Government bodies to ensure that predictors and disaster management activities the District are carried out;