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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(2)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)development of Principal Markets Yards, Sub market Yards, Hats and Painths, Collection Centers and Construction of Rope-ways and Construction of New Market Yards in the Market area;