Punjab-Haryana High Court
Ramesh Walia vs Pswc on 26 April, 2023
Author: Pankaj Jain
Bench: Pankaj Jain
Neutral Citation No:=2023:PHHC:062943
CWP-7596-2015 1
2023:PHHC:062943
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-7596-2015
Reserved on : 24.02.2023
Pronounced on : 26.04.2023
Ramesh Walia ...... Petitioner
versus
Punjab State Warehousing Corporation ...... Respondent
CORAM : HON'BLE MR. JUSTICE PANKAJ JAIN
Present: Mr. J.P. Rana, Advocate
for the petitioner.
Mr. Vikas Singh, Advocate
for the respondent.
******
PANKAJ JAIN, J. (Oral)
Disposed off.
For orders, see order of even date i.e. 26.04.2023 passed in CWP No.19505 of 2014, titled as "B.S. Rana vs. Punjab State Warehousing Corporation."
(PANKAJ JAIN) JUDGE 26.04.2023 Dinesh Whether speaking/reasoned : Yes Whether Reportable : No Neutral Citation No:=2023:PHHC:062943 1 of 1 ::: Downloaded on - 02-05-2023 21:23:39 :::