Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 11 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020
MAHUA BINDAL ..... Appellant
Through Mr.Samar Bansal, Ms.Harsheen
Madan Palli, Mr.Apruv S., Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
..... Respondent
Through Mr.T.Singhdev, Ms.Michelle B.Das, Mr.Bhanu Gulati, Advs. for R-3. Ms.Anita Sahani, Adv. for R-1. Mr.Shivendra Singh, Adv. for R-5 to 11. Mr.Aproov Kurup, Ms.Nidhi Mittal, Advs. for R-4.
Mr.Ajay Digpaul, CGSC, UOI with Mr.Sahaj Garg, GP and Mr.Kamal Digpaul, Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN HON'BLE MR. JUSTICE NAVIN CHAWLA O RDER % 11.10.2021 The petition has been heard by way of video conferencing. CM 35960/2021(early hearing) Keeping in view the heavy board of this Court, it is not possible to accommodate the request for early hearing.
Accordingly, the application is dismissed. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 11, 2021 RN Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.10.2021 15:53:43