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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Odisha - Subsection

Section 211(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)in addition to the provisions of this chapter, all measures and precautions required to be observed for use, handling, storing or transportation of explosives under the rule framed under the Explosives Act, 1884 (Central Act No. 4 of 1884) are observed.