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Union of India - Section

Section 18 in The Payment And Settlement Systems Regulations, 2008

18.

/833In exercise of the powers conferred by sub-section (1) read with clauses (b) to (f) of sub-section (2) of section 38 of the Payment and Settlement Systems Act, 2007 (51 of 2007), the Reserve Bank of India hereby makes the following regulations, namely:--