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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(d) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(d)restrict issuing of guarantees except on selective basis where the quality and viability of the scheme to be guaranteed is properly analyzed;