Section 33(1)(a) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)all the existing water supply services, and where the Jal Sansthan undertakes the functions specified in clause (ii) of Section 24 all the existing sewerage services, sewage works and sewage farms, including, as the case may be, all plants, machineries, waterworks, pumping stations, filter beds, water mains and public sewers in, along, over or under any public street, and all buildings, lands and other works, materials, stores and things appertaining thereto, belonging to or vested in every local body within the area of the Jal Sansthan;

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State of Uttar Pradesh - Subsection

Section 33(1)(a) in The U.P. Water Supply and Sewerage Act, 1975