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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(1)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)directing the child to be kept in the Child Care Institution, as appropriate, if necessary, pending inquiry as per order in Form 4.