Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act] State of Himachal Pradesh - Subsection Section 95(2)(b) in The Himachal Pradesh Municipal Corporation Act, 1994 (b)if the person declines to give his name and address, or if there is reason to doubt the accuracy of the name and address, if given.