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State of Jharkhand - Section

Section 212 in Bihar Education Code, 1961

212. Curricula.

- The curricula prescribed by the Department must be followed except in so far as special exemption may be granted by the Director.Note. - Class time-table showing (i) the work to be done in each period of the school day, and (ii) the home work to be set to the pupils each day must be hung on the walls of each class room.