Section 2(g) in Tamil Nadu Agricultural University Act, 1971
(g)"corresponding University" means,-(i)in relation to the Agricultural College and Research Institute, Coimbatore, the University of [Chennai] [Substituted for 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.]; and(ii)in relation to the Agricultural College, Madurai, the [Madurai University] [Now Madurai-Kamaraj University, w.e.f. 22nd July 1978.];
