Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Calcutta High Court

Emami Limited vs Three-N-Products Pvt. Ltd on 2 April, 2009

Author: Pinaki Chandra Ghose

Bench: Pinaki Chandra Ghose

1 ORDER SHEET IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE G. A. No. 2966 of 2008 A. P. O. T. No. 355 of 2008 Arising out of C. S. No. 204 of 2007 Emami Limited Versus Three-N-Products Pvt. Ltd.

G. A. No. 3143 of 2008 A P. O. No. 248 of 2008 Arising out of C. S. No. 204 of 2007 Three-N-Products Pvt. Ltd.

Versus Emami Limited BEFORE :

The Hon'ble Justice Pinaki Chandra Ghose And The Hon'ble Justice Sankar Prasad Mitra ___________________________________________________________ Date: 02.04.2009 ___________________________________________________________ Since the parties are trying to resolve the disputes, the appeals stand adjourned till 7th April, 2009.
( Pinaki Chandra Ghose, J. ) ( Sankar Prasad Mitra, J. ) AKGoswami