Section 5(a) in Madhya Pradesh Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement Mechanism and related matters of Wind and Solar generating stations) Regulations, 2018
(a)Scheduling Period: The scheduling period shall comprise of 96 time blocks, each of 15- minutes duration starting from 00:00 hours (1ST) ending with 24:00 hours (1ST). The first time block of scheduling period shall commence from 00:00 hours (1ST) to 00:15 hours (1ST), second time block of scheduling period shall commence from 00:15 hours (1ST) to 00:30 hours (1ST) and so on.
