Madhya Pradesh High Court
Gajendra Verma vs Sheela Verma on 14 January, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRR-19-2020 The High Court Of Madhya Pradesh CRR-19-2020 (GAJENDRA VERMA AND OTHERS Vs SHEELA VERMA) 1 Gwalior, Dated : 14-01-2020 None for the petitioner. List after four weeks.
(S. A. DHARMADHIKARI) JUDGE bj/-
BARKHA JHA 2020.01.1 4 15:59:12 +05'30'