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Madhya Pradesh High Court

Gajendra Verma vs Sheela Verma on 14 January, 2020

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 CRR-19-2020 The High Court Of Madhya Pradesh CRR-19-2020 (GAJENDRA VERMA AND OTHERS Vs SHEELA VERMA) 1 Gwalior, Dated : 14-01-2020 None for the petitioner. List after four weeks.

(S. A. DHARMADHIKARI) JUDGE bj/-

BARKHA JHA 2020.01.1 4 15:59:12 +05'30'