Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 23 in The West Bengal Board of Madrasah Education Act, 1994. 23. Meetings of Committee. - The Board shall make regulations relating to meetings of any Committee constituted under this Act and the procedure to be followed at such meetings.
