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[Cites 0, Cited by 156] [Section 80IA(4)] [Section 80IA] [Entire Act]

Union of India - Subsection

Section 80IA(4)(iv) in The Income Tax Act, 1961

(iv)an [undertaking] [ Substituted by Act 14 of 2001, Section 44, for " industrial undertaking" (w.e.f. 1.4.2002).] which,-