Supreme Court - Daily Orders
Rajasthan State Industrial ... vs Pavan Kumar on 5 August, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.21 COURT NO.14 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17923/2019
(Arising out of impugned final judgment and order dated 11-04-2019
in SBCWP No. 1919/1999 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND
INVESTMENT CORPORATION LIMITED Petitioner(s)
VERSUS
PAVAN KUMAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.111055/2019-EXEMPTION FROM FILING
O.T. )
Date : 05-08-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Nikhil Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.08.06 18:04:28 IST Reason: