Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in Rajasthan Registration Rules, 1955 13. Catalogue of Registers and Books etc. - A catalogue shall be kept up in every registration office in Form No. 18 in Appendix 1. Only permanent records shall be entered.
