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[Cites 0, Cited by 0] [Section 21(7)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(7)(a) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(a)shall have been a voting member of the Co-operative Society for at least two years immediately preceeding the year of election ;