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State of Punjab - Section

Section 1 in The Statutes of the Punjabi University

1. Definition.

- "The Act" means the Punjabi University Act, 1961, as amended by the Punjabi University (Amendment) Act, 1962, Punjabi University (Amendment) Act, 1969, Punjabi University (Amendment) Act, 1975, Punjabi University (Amendment) Act, 1976 and Punjabi University (Amendment) Act, 1983.