Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(ii) in THE REGISTRATION OF BIRTHS AND DEATHS (AMENDMENT) ACT, 2023 (ii)in sub-section (2), for the word “extracts” occurring at both the places, the word “certificates” shall be substituted;
