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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1)(I) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(I)payment of debts incurred by the University for the purpose of this Act and Statute, the Ordinance and Regulation made thereunder;