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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Manipur - Subsection

Section 51(2)(viii) in The Manipur (Hill Areas) District Councils Act, 1971

(viii)prescribe the forms for statements, registers, estimates and accounts of a District Council and regulate the keeping, checking and publication of such accounts;