Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 533] [Entire Act] State of Telangana - Subsection Section 533(e) in Greater Hyderabad Municipal Corporation Act, 1955 (e)requiring that in market buildings, and market places, passages be provided between the stalls of sufficient width for the convenient use of the public.
