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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(5) in Rajiv Gandhi University of Health Sciences Act, 1994

(5)The quorum for a meeting of the Board of Appointment shall be four of whom in the case of selections to the posts of Professors, Readers and Librarian at least two shall be the experts and in the case of selections to the other posts, at least one shall be the expert.