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State of Tamilnadu - Section

Section 66 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

66. kV

Others (specify)Shunt Reactor (Nos. and Capacity in MVA)Static Var Compensator(Nos. and Capacity in MVAR)Number of BaysCommercial InformationMetering Points and StatusGeneration to Transmission(G-T) Interconnection Point TotalInterconnection PointsNo. of points with ToD metersNo. of points un-meteredTransmission to Transmission(T-T) Interconnection Point TotalInterconnection PointsNo. of points with ToD metersNo. of points un-meteredTransmission to Distribution(T-D) Interconnection PointTotal Interconnection PointsNo. of points with ToD metersNo. of points un-meteredCommunication and Commercial SystemIs there a SCADA system available?If yes, detailsDetails of arrangement with theLoad Dispatch Centre (LDC)Existing Communication System(VSAT/ PSTN/ GSM etc)Transformation Loss (%)Note: