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Supreme Court - Daily Orders

K. Prabhakar Hegde vs Bank Of Baroda on 13 September, 2022

     ITEM NO.36                           REGISTRAR COURT. 1             SECTION IV-A

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                        No(s).   6358/2022

     K. PRABHAKAR HEGDE                                                        Petitioner(s)

                                                         VERSUS

     BANK OF BARODA                                                            Respondent(s)


     Date : 13-09-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Anand Sanjay M. Nuli, Adv.
                                           Mr. Dharm Singh, Adv.
                                           M/S. Nuli & Nuli, AOR

     For Respondent(s)
                                           Ms.   Praveena Gautam, AOR
                                           Mr.   Pawan Shukla, Adv.
                                           Mr.   Raja Ram, Adv.
                                           Mr.   Aman S. Sharma, Adv.
                                           Mr.   Aman Rastogi, Adv.
                                           Mr.   K.K. Gautam, Adv.


                               UPON hearing the counsel, the Court made the following
                                                    O R D E R

Ld. counsel appearing for the petitioner submits that service upon the sole respondent is complete.

Ld. counsel for the sole respondent prays for and is granted four weeks’ time for filing counter affidavit.

List on 31.10.2022.

Signature Not Verified

Digitally signed by NEETU KHAJURIA Date: 2022.09.15 16:58:38 IST

Reason:                                                                   AVANI PAL SINGH
                                                                             Registrar