Supreme Court - Daily Orders
K. Prabhakar Hegde vs Bank Of Baroda on 13 September, 2022
ITEM NO.36 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 6358/2022
K. PRABHAKAR HEGDE Petitioner(s)
VERSUS
BANK OF BARODA Respondent(s)
Date : 13-09-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anand Sanjay M. Nuli, Adv.
Mr. Dharm Singh, Adv.
M/S. Nuli & Nuli, AOR
For Respondent(s)
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Mr. Raja Ram, Adv.
Mr. Aman S. Sharma, Adv.
Mr. Aman Rastogi, Adv.
Mr. K.K. Gautam, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Ld. counsel appearing for the petitioner submits that service upon the sole respondent is complete.
Ld. counsel for the sole respondent prays for and is granted four weeks’ time for filing counter affidavit.
List on 31.10.2022.
Signature Not VerifiedDigitally signed by NEETU KHAJURIA Date: 2022.09.15 16:58:38 IST
Reason: AVANI PAL SINGH
Registrar