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State of Jharkhand - Section

Section 103 in Bihar Factories Rules, 1950

103. Muster roll.

- The manager of every factory shall maintain a muster-roll of all the workers employed in the factory in Form 22, showing (a) the name of each worker, (b) the nature of his work and (c) the daily attendance of the worker;Provided that, if the daily attendance is noted in the Register of Adult Worker in Form no. 12 or the particulars required under this Rule are noted in any other register, a separate muster-roll required under this rule need not be maintained.