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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(f) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(f)to institute principalship, headship of department, senior professorship, professorship, associate professorship/readership, assistant professorship / lecturership, and to create other posts of any description required by University and to appoint persons to such posts;