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Bengal Presidency - Section

Section 175 in Police Regulations, Bengal , 1943

175. Signatures.

(a)Every police officer shall, when signing any official report, letter or other documents, write his signature clearly and legibly; if his signature is likely to be difficult to decipher, he shall write his name in block capitals beneath it.
(b)All signatures and initials shall be dated.
(c)No police officer shall use a rubber or other stamp instead of writing his signature or initials.