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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)remove, pull down or alter any building or other work in the area included in the scheme, which is such as to contravene the scheme or in the erection or carrying out of which, any provision of the scheme has not been complied with;