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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(h) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(h)the development of infrastructure to establish consumers or farmers markets and the procedure for the sale of agricultural produce by the producer direct to the consumer in the market area under section 23 (1);