Section 13(5) in The Darjeeling Gorkha Hill Council Act, 1988
(5)[ For the purposes of sub-section (4) of this section and sub-sections (2) and (3) of section 16, the date on which a person is declared by the returning officer to be elected to the General Council, shall be the date of his election.] [Sub-sections (4) and (5) inserted by W.B. Act 5 of 1989.]
