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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(4)(b) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(b)If he seizes the stock of the cotton seed, he shall, as soon s may be, inform the magistrate concerned in Form V and take orders for the custody thereof;