Calcutta High Court
Sudhir Kumar Ghosh & Ors vs State Of West Bengal on 5 February, 2020
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-65
ORDER SHEET
GA 3870 of 2001
With
WP 4473 of 1993
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SUDHIR KUMAR GHOSH & ORS.
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 5th February, 2020.
Appearance Ms. Rita Mukherjee, Adv.
..for CESC Ltd.
The Court: It appears that the writ petition has been dismissed on 11th February, 2003. The connected interlocutory application being GA No.3870 of 2001 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.
The Department is directed to ensure that the records are corrected.
(RAVI KRISHAN KAPUR, J.) R.Bhar