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Calcutta High Court

Sudhir Kumar Ghosh & Ors vs State Of West Bengal on 5 February, 2020

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-65
                                   ORDER SHEET

                                   GA 3870 of 2001
                                        With
                                   WP 4473 of 1993

                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                          SUDHIR KUMAR GHOSH & ORS.
                                    Versus
                            STATE OF WEST BENGAL


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th February, 2020.

Appearance Ms. Rita Mukherjee, Adv.

..for CESC Ltd.

The Court: It appears that the writ petition has been dismissed on 11th February, 2003. The connected interlocutory application being GA No.3870 of 2001 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.

The Department is directed to ensure that the records are corrected.

(RAVI KRISHAN KAPUR, J.) R.Bhar