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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(6)(i) in Delhi Co-operative Societies Act, 1972

(i)"Scheduled Castes" means any of the Scheduled Castes specified in Part I of the Schedule to the Constitution (Scheduled Castes) (Union Territories) Order, 1951;